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Payel Bhattacharya vs Kolkata Municipal Corporation & ...
2022 Latest Caselaw 3990 Cal

Citation : 2022 Latest Caselaw 3990 Cal
Judgement Date : 5 July, 2022

Calcutta High Court (Appellete Side)
Payel Bhattacharya vs Kolkata Municipal Corporation & ... on 5 July, 2022

05.07.2022 Item No.14 Court No.6.

S. De M.A.T. 698 of 2020 With I.A. No. CAN/1/2022

Payel Bhattacharya.

Vs Kolkata Municipal Corporation & Ors.

Mr. Raghunath Chakraborty, Ms. Amrita De, ...for the appellant. Mr. Alok Kr. Ghosh, Mr. Swapan Kr. Debnath, ...for the K.M.C.

Hearing is concluded. Judgment is reserved.

(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)

 
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