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(Deceased) vs Food Corporation Of India & Ors
2022 Latest Caselaw 3943 Cal

Citation : 2022 Latest Caselaw 3943 Cal
Judgement Date : 4 July, 2022

Calcutta High Court (Appellete Side)
(Deceased) vs Food Corporation Of India & Ors on 4 July, 2022
30
Court
No. 11    04.07.2022                          MAT 520 of 2021
G.S.Das
                                                   With
                                               CAN 4 of 2022
                                               CAN 5 of 2022

                         Mina Begum & Ors (Replacing Kazi Sirajur Rahaman
                                            (Deceased)
                                               -Vs-
                                 Food Corporation of India & Ors.


                       Mr. Animesh Mookherjee             ... for the Appellant

                       Mr. Prabir Kumar Chaudhuri         ... for the Respondent No.1-4

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Pursuant to the Order dated June 6, 2022, Mr.

Chaudhuri, Learned Counsel, appearing for the

Respondents, hands over the Written Instruction (W.I.)

on behalf of the Respondents/FCI.

Let the Written Instructions be retained with the

record.

Hearing stands concluded.

Judgment stands reserved.

All parties to act on a server copy of this order

duly obtained from the official website of the Hon'ble

High Court, Calcutta.

(Lapita Banerji, J.) (Subrata Talukdar,J.)

 
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