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Shibnath Roy vs Unknown
2022 Latest Caselaw 3938 Cal

Citation : 2022 Latest Caselaw 3938 Cal
Judgement Date : 4 July, 2022

Calcutta High Court (Appellete Side)
Shibnath Roy vs Unknown on 4 July, 2022

Court No.

CRR 592 of 2021 Item 2 tbsr In the matter of:- Shibnath Roy 04.07.

2022 Mr. Pratip Mukherjee, Ms. Chaitali Mukherjee Mr. Omar Faruk Gazi .....for the petitioner

Ms. Sucheta Biswas Mr. Abhishek Chowdhury .....for the o.p. no.1

This matter was earlier heard-in-part and

judgment was reserved. But, for seeking certain

clarifications, the mater was again brought in the list.

With the consent of the parties, the matter is taken

up for further hearing.

Heard the learned counsels for the parties.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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