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WPA/1521/2022
2022 Latest Caselaw 3905 Cal

Citation : 2022 Latest Caselaw 3905 Cal
Judgement Date : 1 July, 2022

Calcutta High Court (Appellete Side)
WPA/1521/2022 on 1 July, 2022
01.07.2022
rc/ct.no.10
Item No.358
                        WPA No. 1521 of 2022
                                with
                         CAN No. 1 of 2022


              Mr. Soumya Majumder
              Mr. Ravi Kumar Dubey
              S.K.Singh                    ...for the Petitioner

              Mr. Lakshman Ch. Halder
                                ...for the Respondent No. 3

Mr. Sirsanya Bandyopadhyay Mr. Arka Nag ...for the State

Hearing is concluded and judgment is reserved.

(Suvra Ghosh,J)

 
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