Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 2101 Cal/2

OD - 4

                          ORDER SHEET
                          IA GA 1 of 2022
                            EC/96/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                     SHIVANI PROPERTIES PVT LTD.
                                 VS
                   RAMA SHANKAR PANDEY AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 29th July, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Mrs. Arunima Lala, Adv.

...For the decree-holder

The Court : Learned advocate appearing for the decree-holder is

present. None appears on behalf of the judgment debtor. Let a notice be

served upon the learned advocate-on-record for the judgment debtor as

well as the judgment debtor.

Subsisting interim order in the matter shall continue till 10th

August, 2022 or until further order whichever is earlier.

List this matter on 2nd August, 2022.

(MD. NIZAMUDDIN, J.) TR/