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Shambhu Nath And Brothers And Ors vs Paras Nath Sharraf
2022 Latest Caselaw 2059 Cal/2

Citation : 2022 Latest Caselaw 2059 Cal/2
Judgement Date : 22 July, 2022

Calcutta High Court
Shambhu Nath And Brothers And Ors vs Paras Nath Sharraf on 22 July, 2022
OD 4

                                      ORDER SHEET

                                     CC 16 of 2022
                           IN THE HIGH COURT AT CALCUTTA
                          SPECIAL JURISDICTION (CONTEMPT)
                                    ORIGINAL SIDE

                                      SHAMBHU NATH AND BROTHERS AND ORS
                                                  VS
                                           PARAS NATH SHARRAF

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 22nd July, 2022.

Mr. Debnath Ghosh, Mr. Gautam Kumar Ray, Mr. Gopal Das, Mr. Sourav Jana, Advs.

...for the petitioner

The Court: Petitioner complains of violation of the judgment and order dated

March 15, 2021.

Petitioner will serve copy of the application for contempt upon the alleged

contemnor and file affidavit of service to such effect on the next date.

List this matter on August 12, 2022.

(DEBANGSU BASAK, J.)

TR/

 
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