(Airport & Admn.) vs M/S. Shipping & Clearing Agents
2022 Latest Caselaw 2015 Cal/2

OD-14
                                     CUSTA/26/2018

                          IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Customs)
                                  ORIGINAL SIDE


                                         THE COMMISSIONER OF CUSTOMS
                                         (AIRPORT & ADMN.)

                                                 -Versus-

                                         M/s. SHIPPING & CLEARING AGENTS
                                         PVT. LTD.
                                                                       Appearance:
                                                             Mr. K. K. Maiti, Adv.
                                                            Mr. Tapan Bhanja, Adv.
                                                             ...for the appellant.

                                                     Mr. Arijit Chakraborty, Adv.
                                                         Mr. Suman Banerjee, Adv.
                                                           ...for the respondent.

BEFORE:

The Hon'ble JUSTICE T.S. SIVAGNANAM

-And-

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 20th July, 2022.

The Court : Learned Advocate appearing for the respondent

seeks leave to file a compilation of judgment and prays for time.

Let such compilation be filed within two weeks from date

after serving advance copy on the learned standing counsel for the

appellant.

List the matter on 10th August, 2022.

(T.S. SIVAGNANAM, J.)

(BIVAS PATTANAYAK, J.) As/S.Das AR(CR)