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Smt. Manika Sett vs Sett Iron Foundry And Ors
2022 Latest Caselaw 1999 Cal/2

Citation : 2022 Latest Caselaw 1999 Cal/2
Judgement Date : 19 July, 2022

Calcutta High Court
Smt. Manika Sett vs Sett Iron Foundry And Ors on 19 July, 2022
OD 12
                            ORDER SHEET
                             AP/80/2020
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                            SMT. MANIKA SETT
                                   VS
                      SETT IRON FOUNDRY AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 19th July, 2022.

Appearance:

Mr. Siddhartha Banerjee, Adv.

Ms. Soni Ojha, Adv.

Ms. Sambrita B. Chatterjee, Adv.

Mr. Subrata Kr. Dutt, Adv. Mr. Dilip Kumar Ghosh, Adv.

The Court: Hearing concluded. Judgment reserved.

(SHEKHAR B. SARAF, J.)

sp/

 
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