P.G. And W. Sawoo Private Limited vs Union Of India
2022 Latest Caselaw 1945 Cal/2

OD - 1

                          ORDER SHEET
                           EC/47/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

             P.G. AND W. SAWOO PRIVATE LIMITED
                              VS
UNION OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 14th July, 2022.

Appearance:

Mr. Jishnu Chowdhury, Adv.

Mr. Suchayan Banerjee, Adv.

Mr. Souradeep Banerjee, Adv.

...For the decree-holder Mr. K.K. Maiti, Adv.

Mr. Tapan Bhanja, Adv.

...For the judgment-debtor

The Court : Pursuant to my order dated 6th July, 2022, Mr. Dipak

Kumar Biswas, Assistant Commissioner of CGST, Barrackpore Division

is present in Court.

On the prayer of Mr. Maiti, learned advocate appearing for the

judgment-debtor that time may be granted to his client as a last chance

to pursue his case in the Appeal Court for the appropriate order, this

matter is adjourned till 25th July, 2022.

It is clarified that on the next date of hearing if judgment-debtor is

not able to come up with any order of stay of the judgment and decree in

question or with a specific proposal for satisfaction of the decree, salary

of the officer present in Court will be attached.

On 25th July, 2022 the officer concerned must again appear before

this Court at 2 P.M.

(MD. NIZAMUDDIN, J.) TR/