Central Excise vs M/S. Himadri Speciality Chemical
2022 Latest Caselaw 1913 Cal/2

OD-12

                                   CEXA/1/2022
                                 IA No.GA/2/2022

                          IN THE HIGH COURT AT CALCUTTA
                      Special Jurisdiction (Central Excise)
                                  ORIGINAL SIDE


                                      PRINCIPAL COMMISSIONER OF CGST AND
                                      CENTRAL EXCISE

                                                  -Versus-

                                      M/S. HIMADRI SPECIALITY CHEMICAL
                                      LIMITED

                                                                    Appearance:
                                              Mr. Bhaskar Prasad Banerjee, Adv.
                                                       Mr. Abhradip Maity, Adv.
                                                          ...for the appellant.

                                                   Mr. Rajeev Kumar Agarwal, Adv.
                                                           ...for the respondent.

BEFORE:

The Hon'ble JUSTICE T.S. SIVAGNANAM

-And-

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 11th July, 2022.

The Court : We have heard Mr. Bhaskar Prasad Banerjee,

learned Advocate for the appellant and Mr. Rajeev Kumar Agarwal,

learned Counsel for the respondent.

Judgment reserved.

(T.S. SIVAGNANAM, J.)

(BIVAS PATTANAYAK, J.) As/S.Das AR(CR)