Central Warehousing Corporation vs State Of West Bengal & Ors
2022 Latest Caselaw 1836 Cal/2

Citation : 2022 Latest Caselaw 1836 Cal/2
Judgement Date : 5 July, 2022

Calcutta High Court

Central Warehousing Corporation vs State Of West Bengal & Ors on 5 July, 2022

ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE

                             WPO 1276 of 2022
                             IA No.GA 1 of 2022
                                    with
                              WPA 7972 of 2022
                    CENTRAL WAREHOUSING CORPORATION
                                    VS.
                       STATE OF WEST BENGAL & ORS.


                             WPO 2078 of 2022
                    CENTRAL WAREHOUSING CORPORATION
                                   VS.
                       STATE OF WEST BENGAL & ORS.

                             WPO 2080 of 2022
                    CENTRAL WAREHOUSING CORPORATION
                                   VS.
                       STATE OF WEST BENGAL & ORS.



BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 5th July , 2022


                                               Mr. Samrat Chowdhury, Advocate for the petitioner.

                           Mr. Tapas Kr. Manna, Ms. Anindita Majumder, Advocates for applicant in
                                                                                IA GA No.1 of 2022
  Mr. Arijit Bardhan, Mr. Vivekananda Bose, Mr. Steven S. Biswas, Mr. Rati Kanta Pal, Advocates for
                                          respondent no.5 in WPO 2078/2022 & WPO 2080/2022

Mr. Manoj Malhotra, Mr. Suman Dey, Advocates for the State in WPO 1276/2022.

Mr. Manoj Malhotra, Mr. Sagnik Chatterjee, Advocates for the State in WPO 2078/2022 & WPO 2080/2022

Re : WPO 1276 of 2022 IA No.GA 1 of 2022 with WPA 7972 of 2022

The Court : Hearing is concluded. Judgment is reserved.

Let this matter stand de-tagged from the other two matters.

Re :WPO 2078 of 2022 & WPO 2080 of 2022

These matters shall be enlisted under the same heading on July 12,

2022.

(SABYASACHI BHATTACHARYYA, J.)