The State Trading Corporation Of ... vs M/S Howrah Mills Company Limited
2022 Latest Caselaw 1820 Cal/2

ODC 12

                                ORDER SHEET
                              IA NO.GA/3/2020
                                     In
                                 EC/4/2020
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


               THE STATE TRADING CORPORATION OF INDIA LIMITED
                                    Vs
                     M/S HOWRAH MILLS COMPANY LIMITED


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 4th July, 2022.

Appearance:

Mr. Jishnu Saha, Sr. Adv. Mr. Shiv Shankar Banerjee, Adv. Mr. Santanu Chatterjee, Adv. Mr. Rajendra Kumar Nandi, Adv.

...for the decree holder

Mr. Reetobroto Mitra, Adv. Mr. Sankarsan Sarkar, Adv. Mr. Pran Gopal Das, Adv. Mr. Tanmoy Sett, Adv.

...for the judgment debtor

Mr. Ganesh N. Jajodia, Adv.

...Receiver

The Court: Receiver files the report in Court today.

Copy of the report be furnished to the counsel appearing on behalf of both

the parties.

Let this matter appear on 6th July, 2022.

(SHEKHAR B. SARAF, J.) B.Pal