Uttam Kumar Bhakat & Anr vs The State Of West Bengal & Ors
2022 Latest Caselaw 85 Cal

   Ct. 05
Item No.45
14.01.2022
 (suvendu)


                            WPA 17583 of 2021

                           [Via Video Conference]

                     Uttam Kumar Bhakat & Anr.
                                Vs.
                     The State of West Bengal & Ors.


                     Mr. Debabrata Saha Roy
                     Mr. Soumen Bhattacharjee
                                                .......for the petitioners

                     Mr. Amal Kr. Sen
                     Mr. Lal Mohan Basu
                                                     .....for the State

                     Mr. N.I.Khan
                     Mr. Amlan Kumar Mukherjee
                                ..........for the respondent nos. 7 to 14

Learned counsel appearing for the State-

respondents is requested to inform learned counsel

for the petitioner the judgment relied upon today or

any other judgment which counsel proposes to rely

upon. The same request is made to learned counsel

for the petitioner.

List this matter on 18th January, 2022, as

prayed for.

(Moushumi Bhattacharya, J.)