Micky Metals Limited vs Biva Chatterjee
2022 Latest Caselaw 30 Cal/2

ODC-13
                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                    EC/327/2021

                              MICKY METALS LIMITED
                                     Versus
                                BIVA CHATTERJEE


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th January, 2022

Appearance:

Mr. Priyankar Saha, Adv.

The Court: The judgment-debtor is represented and prays for time to take

instructions.

Let this matter appear on 24th January, 2022.

In the meantime, the parties are directed to settle the matter.

The judgment-debtor is also directed to suggest a proposal for repayment.

(RAVI KRISHAN KAPUR, J.)

TO