Poonawalla Fincorp Limited vs Hanumat Kripa And Anr
2022 Latest Caselaw 225 Cal/2

Citation : 2022 Latest Caselaw 225 Cal/2
Judgement Date : 28 January, 2022

Calcutta High Court

Poonawalla Fincorp Limited vs Hanumat Kripa And Anr on 28 January, 2022

OD-29


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                           (Via Video Conference)

                                  EC/225/2021

                         POONAWALLA FINCORP LIMITED
                                   Versus
                           HANUMAT KRIPA AND ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th January, 2022.

The Court : The decree-holder is represented. None appears on behalf of

the judgment-debtors nor is any accommodation prayed for on their behalf. The

returnable date for execution of the warrant of arrest is extended by a period of

eight weeks from date.

Let this matter appear on 7th March, 2022.

(RAVI KRISHAN KAPUR, J.)

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