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Srei Equipment Finance Ltd vs Jagdish Singh And Anr
2022 Latest Caselaw 216 Cal/2

Citation : 2022 Latest Caselaw 216 Cal/2
Judgement Date : 27 January, 2022

Calcutta High Court
Srei Equipment Finance Ltd vs Jagdish Singh And Anr on 27 January, 2022
OD-13
                                   IA No. GA 1 of 2022
                                           In
                                      EC 80 of 2019

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                            SREI EQUIPMENT FINANCE LTD.
                                      VERSUS
                              JAGDISH SINGH AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th January, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Pratip Mukherjee, Adv.

The Court: Liberty is granted to the judgment-debtors to file their affidavits of

assets in Court.

The judgment-debtors are also directed to serve a copy of the same on the

decree-holder within the course of this week.

Let this matter appear on January 31, 2022 for further orders.

In the meantime, there shall be a stay of the order dated November 9, 2021.

(RAVI KRISHAN KAPUR, J.)

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