Magma Fincorp Limited vs Asin And Anr
2022 Latest Caselaw 215 Cal/2

ODC-2

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  EC/262/2019

                           MAGMA FINCORP LIMITED
                                   Versus
                              ASIN AND ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th January, 2022.

Appearance:

Mr. K.K. Pandey, Adv.

...for the decree-holder

The Court : The decree-holder is represented and prays for extension of

time to execute the warrant of arrest. None appears on behalf of the judgment-

debtors nor is any accommodation prayed for on their behalf.

In view of the submissions made on behalf of the decree-holder, the time to

execute the warrant of arrest is extended by a period of eight weeks from date.

Let this matter appear on 8th March, 2022.

(RAVI KRISHAN KAPUR, J.)

TO