Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2022 Latest Caselaw 194 Cal/2

ODC-9
                                  EC/323/2021
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)



           CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                  VS
                         LMJ SHIPPING PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th January, 2022.

Appearance:-

Mr. Priyankar Saha, Adv.

Mr. Nirmalya Dasgupta, Adv.

The Court : Pursuant to an earlier order dated 18 th January, 2022 Mr.

Dasgupta, Advocate has appeared on behalf of the judgment-debtor with the

necessary particulars in respect of the Vessel D.B. Manu.

Heard the parties. In view of the submissions made on behalf of the

judgment-debtor, the judgment-debtor is directed to intimate the decree-holder

in writing as to the exact whereabouts of the Vessel by 27 th January, 2022.

Let this matter appear on 1st February, 2022.

(RAVI KRISHAN KAPUR, J.)

TO