Bharat Heavy Electricals Limited ... vs Optimal Power Synergy India Pvt ...
2022 Latest Caselaw 160 Cal/2

OD-1
                            ORDER SHEET

                            RVWO/15/2021

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

 BHARAT HEAVY ELECTRICALS LIMITED -ELECTRICAL DIVISION
                         VS
         OPTIMAL POWER SYNERGY INDIA PVT LTD.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 20th January, 2022.

  [Via video conference]

                                                             Appearance:
                                                Mr. Jishnu Saha, Sr. Adv.
                                                        Mr. T. Khan, Adv.
                                                  Mr. Arindam Paul, Adv.

                                                  Mr. Tilak Bose, Sr. Adv.
                                           Mr. Ganesh Prasad Shaw, Adv.
                                                 Mr. Gaurav Kumar, Adv.



         The Court: Learned counsel appearing for the respondent in

AP No.175 of 2020 prays for listing of connected matters which

should be heard along with an application filed by the petitioner for

review of a judgment passed by this Court on 1st September, 2021.

In the said judgment the arbitration petition was to be listed before

the Court after six weeks along with EC No.156 of 2020. It appears

from the record that a coordinate Bench has released the arbitration

petition and an application filed by the petitioner for stay of

execution by an order dated 6th December, 2021.

The review application is before this Court. AP No.175 of

2020 and GA No.3 of 2021 have been released by the coordinate

Bench.

List this matter after two weeks, as prayed for, for the

advocate-on-record of the respondent to take appropriate steps.

(MOUSHUMI BHATTACHARYA, J.)

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