Twilight Properties Pvt. Ltd. & ... vs Supratik Bhattacharjee & Ors
2022 Latest Caselaw 151 Cal

 16   20-01-2022
AKG                                C.O. 1412 of 2021
        Ct.21
                         Twilight Properties Pvt. Ltd. & Anr.
                                        Versus
                             Supratik Bhattacharjee & Ors.

                              (VIA VIDEO CONFERENCE)

                       Ms. Fereshte Sethna,
                       Mr. Satadeep Bhattacharyya,
                       Mr. Awani Kumar Roy,
                       Mr. Surajit Biswas,
                       Mr. Arijeet Bera
                                        ...for the Petitioners
                       Mr. Sakya Sen,
                       Mr. Soumik Sarkar
                                        ...for the Respondent Nos. 1 to 3

Mr. Sabyasachi Chowdhury, Mr. Amit Meharia, Ms. Paramita Banerjee

Mr. D. Roy Chowdhury, Ms. Atasi Saha

Plaintiff/petitioner files written notes of argument.

Let it be retained on record.

Opposite party nos. 5 to 10 adopts written notes of

argument filed by the opposite party no. 1 to 3.

Fix this matter on 7 th February, 2022 under the

heading "For Judgment".

(Kesang Doma Bhutia, J.)