Rita Biswas & Ors vs State Of West Bengal & Ors
2022 Latest Caselaw 892 Cal

25.02.2022 sayandeep

WPA 19676 of 2021

Rita Biswas & Ors.

Versus State of West Bengal & Ors.

With WPA 19766 of 2021

Suhita Dutta & Ors.

Versus The State of West Bengal & Ors.

Mr. Partha Sarathi Bhattacharyya Mr. Kartick Kr. Roy Mr. Debashis Kumar Roy Mr. Raju Bhattacharya ..... for the petitioners

Mr. Swapan Kr. Dutta Mr. Pradyot Kr. Das ..... for the State Mr. Amitava Chaudhuri Mr. Moniruzzaman Mrs. Mololeena Chaudhuri Mr. N. Roy ..... for the WEJEEB

Learned counsel for the State and Board

have indicated their respective points of

arguments.

List this matter on 1st March, 2022

under the heading " For Judgment".

(Moushumi Bhattacharya, J.)