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Arati Sudan Panja vs Khalid Aizer Anwar & Anr
2022 Latest Caselaw 882 Cal

Citation : 2022 Latest Caselaw 882 Cal
Judgement Date : 25 February, 2022

Calcutta High Court (Appellete Side)
Arati Sudan Panja vs Khalid Aizer Anwar & Anr on 25 February, 2022

25.02.2022 sayandeep

CPAN 146 of 2021 In WPA 23571 of 2018 With IA NO: CAN/1/2020(Old No. CAN/11729 of 2019)(not in file)

[Via Video Conference]

Arati Sudan Panja

-Versus-

Khalid Aizer Anwar & Anr.

Mr. Sudipta Maiti ...... for the petitioner Mr. Bhaskar Prasad Vaisya Mr. Nilay Baran Mondal ..... for the contemnor

One of the alleged contemnors is

represented.

The petitioner arises out of a Judgment and

Order passed by this Court on 1st May, 2019.

Since this is the first time that the contempt

petition is listed, let a copy of the contempt

petition be served on the alleged contemnors, one

of whom is present in the Court today.

List this matter after three weeks.

(Moushumi Bhattacharya, J.)

 
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