Sulaman Khan @ Salman Khan @ Salman vs Unknown
2022 Latest Caselaw 743 Cal

02   22.02.2022                            CRR 1826 of 2021
NB

Ct. No. 39 In the matter of:- Sulaman Khan @ Salman Khan @ Salman ...petitioner Mr. Koustav Bagchi, Mr. D. Ghosh.

...for the petitioner.

Mr. Madhusudan Sur, Mr. Dipankar Paramanick.

....for the State.

Learned Counsel appearing on behalf of the petitioner submits

that only the certified copy of the order dated 25.08.2021 annexed with the

revision petition was supplied to him and no separate certified copy of any

judgment was supplied.

Call for the records of proceeding in C.M.C. 1519 of 2021 from

the Court of the learned Sessions Judge at Barasat, North 24-Parganas

forthwith by special messenger.

No one appears on behalf of the private opposite party, although

the State is represented.

Let the petitioner serve a notice upon the de facto

complainant/opposite party about the next date of hearing by speed post

with acknowledgment due, within a week and file an affidavit of service to

that effect on the next date of hearing.

Let this matter appear under the same heading 'To Be Mentioned'

on 9th March, 2022.

Urgent photostat certified copy of this order may be supplied to

the parties expeditiously, if applied for.

(Jay Sengupta, J.)