C Doctor And Company Pvt Ltd vs Indure Pvt Ltd
2022 Latest Caselaw 687 Cal/2

OD-5

                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction
                                   ORIGINAL SIDE
                               (Via Video Conference)

                                     EC/4/2021

                         C DOCTOR AND COMPANY PVT LTD
                                      VS
                                INDURE PVT LTD


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th February, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Mrs. Sonia Sharma, Adv.

The Court:- None appears on behalf of the judgment-debtor nor is any

accommodation prayed for on their behalf.

Affidavit of Service filed on behalf of the decree-holder be kept with the

records.

The decree-holder is directed to effect fresh service on the judgment-debtor

and file an Affidavit of Service on the returnable date.

Let this matter appear on 21 March, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag