Bangiyo Bhugol Mancha And Another vs The State Of West Bengal And Others
2022 Latest Caselaw 678 Cal

18th February,
 2022
 (AK)
02-07


                                WPA 1924 of 2022

                       Bangiyo Bhugol Mancha and another
                                        Vs.
                       The State of West Bengal and others

                                       With

                                WPA 1927 of 2022

                 Rajya Vidyalaya Siksha Karmi Sanstha and another
                                         Vs.
                        The State of West Bengal and others

                                       With

                                WPA 1929 of 2022

                          Sarbangin Uttaran and another
                                         Vs.
                        The State of West Bengal and others

                                       With

                                WPA 1932 of 2022

                  Berhampore Bharat Natyam Nrityan and another
                                        Vs.
                       The State of West Bengal and others

                                       With

                                WPA 1933 of 2022

                 Berhampore Minority and Community Development
                               Service and another
                                        Vs.
                       The State of West Bengal and others

                                       With

                                WPA 1937 of 2022

                   Berhampore Rann Natya Sanstha and another
                                        Vs.
                       The State of West Bengal and others
                        2




      Mr. Subir Sanyal
      Mr. Shibasis Chattrjee
      Mr. Sagnik Roy
                               ...for the petitioners
                               in both the matters.

      Mr. Subhabrata Datta
      Mr. Abdus Salam
                      ...for the State-respondent

in WPA 1924 of 2022.

Mr. Ayan Banerjee Ms. Debasree Dhamali ...for the State-respondent in WPA 1927 of 2022.

Mr. Manoj Malhotra Mr. Suman Dey ...for the State-respondent in WPA 1929 of 2022.

Mrs. Chama Mookherjee Mrs. Paramita Pal ...for the State-respondent in WPA 1932 of 2022.

Mr. Ashim Kr. Ganguly Mr. Bellal Sheikh ...for the State-respondent in WPA 1933 of 2022.

Mr. A.K. Guha Mr. Naren Ghosh Dostidar ...for the State-respondent in WPA 1937 of 2022 .

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)