Citation : 2022 Latest Caselaw 672 Cal/2
Judgement Date : 24 February, 2022
ODC-31
EC/285/2020
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
STEEL AUTHORITY OF INDIA LIMITED-IISCO STEEL LIMITED
VS
M/S. RLJ FERRO ALLOYS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 24th February, 2022.
Appearance:-
Mr. D.N. Sharma, Adv.
Mr. S. Jain, Adv.
Mr. Chayan Gupta, Adv.
Mr. S. Nayak, Adv.
Mr. D.R. Basu, Adv.
The Court:- Heard the parties.
List this matter on 9 March 2022 under the heading 'Examination of
Judgment Debtors'.
(RAVI KRISHAN KAPUR, J.)
D.Ghosh
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