M/S. Anupam Enterprises vs Besco Limited
2022 Latest Caselaw 671 Cal/2

ODC-11
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE
                                  (Via Video Conference)


                                      EC/328/2021
                                    IA NO: GA/1/2022

                               M/S. ANUPAM ENTERPRISES
                                          VS
                                     BESCO LIMITED

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th February, 2022.

Appearance:

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Vikash Singh, Adv.

Mr. Rohit Banerjee, Adv.

Mr. Rahul Sharma, Adv.

Mr. Swatarup Banerjee, Adv.

Mr. Arik Banerjee, Adv.

Mr. Rakesh Sarkar, Adv.

Mr. Rajib Mullick, Adv.

The Court:- By consent of the parties, let this matter appear on 11 th March, 2022.

The parties are directed to complete all their pleadings prior to the returnable date and

exchange copies thereof. It is fairly submitted by Mr. Banerjee that there is no scope to

file an Affidavit-in-Opposition to the execution petition.

In view of the aforesaid, the judgment-debtor is directed to file Affidavit-in-Reply

in GA/1/2022 prior to the returnable date and serve a copy thereof.

(RAVI KRISHAN KAPUR, J.)

TO