Poonawalla Fincorp Limited vs Kinjal A Deshani And Ors
2022 Latest Caselaw 620 Cal/2

ODC-10
                                   EC/259/2021
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)


                         POONAWALLA FINCORP LIMITED
                                      Vs
                          KINJAL A DESHANI AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd February, 2022.

Appearance:-

Mr. Paritosh Sinha, Adv.

Mr. K. K.Pandey, Adv.

The Court:- An accommodation is prayed for on behalf of the decree-holder

in order to effect service on the judgment debtors.

Let this matter appear on 5 April 2022.

(RAVI KRISHAN KAPUR, J.) D.Ghosh