Arup Ghosh & Ors vs Unknown
2022 Latest Caselaw 610 Cal

   52
16.2.2022

sb

CRR 1770 of 2019 (Via video conference)

In the matter of : Arup Ghosh & Ors.

.......Petitioners

Mr. Bikash Ranjan Bhattacharjee, Sr. Adv Mr. Uday Sankar Chattopadhyay Mr. Suman Sankar Chattopadhyay Mr. Santanu Maji Mr. Debdipto Banerjee Ms. Trisha Rakshit Mr. Shubhayu Das ........for the Petitioners

Mr. Madhusudan Sur, Ld. APP Mr. Manoranjan Mahata ...for the State

Supplementary affidavit so filed on behalf of the petitioners,

be kept with the record.

Mr. Bhattacharjee, learned senior advocate appearing for the

petitioners relies upon a judgment passed in the case of Hitesh

Verma Vs. State of Uttarakhand and Anr. reported in (2020) 10

SCC 710.

Learned senior advocate intends to file another

supplementary affidavit.

Mr. Sur, learned additional Public Prosecutor appears for the

State.

List this matter under the same heading on 3rd March, 2022.

(Tirthankar Ghosh, J.)