Tata Capital Financial Services ... vs Narendra Distributors And Ors
2022 Latest Caselaw 604 Cal/2

ODC-25

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)


                                  EC/31/2022

                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                      NARENDRA DISTRIBUTORS AND ORS.



     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Akansha Chopra, Adv.

The Court:- At the instance of the decree holder, let this matter appear on

3rd March, 2022.

In the meantime, the decree-holder is directed to effect service on the

judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

TO