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Central Inland Water Transport ... vs Meaksin Shipping Co. Pvt. Ltd
2022 Latest Caselaw 590 Cal/2

Citation : 2022 Latest Caselaw 590 Cal/2
Judgement Date : 21 February, 2022

Calcutta High Court
Central Inland Water Transport ... vs Meaksin Shipping Co. Pvt. Ltd on 21 February, 2022
OD-10

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)

                                   EC/264/2019

         CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
                                  VS
                     MEAKSIN SHIPPING CO. PVT. LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. A. K. Jena, Adv.

The Court:- It is submitted on behalf of the judgment-debtor that during

the pendency of this execution application, the parties are trying to resolve their

disputes.

In view of the aforesaid, let this matter appear on 16th March, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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