Citation : 2022 Latest Caselaw 579 Cal
Judgement Date : 15 February, 2022
15.02.2022 Sl. No. 11. .
Mithun Ct.No.42.
CRA 461 of 2019
(Via Video Conference)
In the matter of : Md. Saddam Hossain.
...appellant.
Ms. Sreyashee Biswas, Adv. Mr. Benajir Hasna, Adv.
...for the appellant
Ms. Faria Hossain, Adv. Ms. Baisali Basu, Adv.
... for the State.
Argument is heard.
Judgment is reserved.
( Bibek Chaudhuri, J. )
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