Kanailal Chakraborty vs The State Of West Bengal & Ors
2022 Latest Caselaw 539 Cal

Citation : 2022 Latest Caselaw 539 Cal
Judgement Date : 14 February, 2022

Calcutta High Court (Appellete Side)

Kanailal Chakraborty vs The State Of West Bengal & Ors on 14 February, 2022

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14.02.2022
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                                 WPA 25149 of 2014
                                   (Via Video Conference)

                                 Kanailal Chakraborty
                                          Vs.
                             The State of West Bengal & Ors.

             Mr. Ayan Banerjee
             Ms. Debasree Dhamali
                                ..for the petitioner

             Mr. Saptanshu Basu, Ld. Sr. Advocate
             Mr. Arindam Banerjee
                                            ..for the respondent nos.2 to 4

Learned advocates representing the petitioner and the

respondent authorities have filed their written notes of

argument, which are taken on record.

Hearing concluded and judgment is reserved.

(Saugata Bhattacharyya, J.)

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