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Diwakar Tiwari vs Kamlakar Tiwari & Anr
2022 Latest Caselaw 512 Cal/2

Citation : 2022 Latest Caselaw 512 Cal/2
Judgement Date : 16 February, 2022

Calcutta High Court
Diwakar Tiwari vs Kamlakar Tiwari & Anr on 16 February, 2022
OD-24

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                  IA NO. GA/2/2022
                                   In EC/554/2018


                                DIWAKAR TIWARI
                                    Versus
                             KAMLAKAR TIWARI & ANR.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th February, 2022

Appearance:

Mr. K.Shah, Adv.

Mr. N Chaudhury, Adv..

The Court:- Affidavit-in-Reply filed belatedly on behalf of the judgment-

debtors be kept with the records. A copy of the same be served on the

Advocates appearing on behalf of the decree-holder.

At the instance of the parties, let this matter appear on 8 th March, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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