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Smt. Saili Ghose & Ors vs Debapriyo Sen & Ors
2022 Latest Caselaw 492 Cal/2

Citation : 2022 Latest Caselaw 492 Cal/2
Judgement Date : 15 February, 2022

Calcutta High Court
Smt. Saili Ghose & Ors vs Debapriyo Sen & Ors on 15 February, 2022
OD-15
                                   ORDER SHEET

                                IA NO. GA/52/2021
                                        In
                                  CS/1147/1947

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                             SMT. SAILI GHOSE & ORS.
                                        Vs
                              DEBAPRIYO SEN & ORS.

    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 15th February, 2022

(Via Video Conference)

Appearance:

Mr. Kamlesh Bhattacharya, Adv.

Mr. Goutam Dey, Adv.

Mr. Rajesh Naskar, Adv.

Mr. D. Sarkar, Adv.

Mr. Kaushal Kumar, Adv.

The Court: Mr. Kamlesh Bhattacharya, Counsel appearing on behalf of

the petitioner, relies on the earlier judgment passed by the Hon'ble Justice

Moushumi Bhattacharya on 21st December, 2020 for a separate set of the

estate that was allowed to be developed.

Let this matter appear next Tuesday (22.02.2022) for final orders.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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