Ashoke Singh vs Uco Bank
2022 Latest Caselaw 477 Cal/2

OC 1
                            IA NO. GA/2/2021
                             IN CS/131/2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION



                                ASHOKE SINGH
                                     Vs
                                  UCO BANK


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 14th February, 2022. [Via Video Conference]

Appearance:

Mr. Rohit Banerjee, Adv. Ms. Sananda Ganguli, Adv.

Mr. Sailesh Mishra, Adv.

The Court: Affidavits are complete in this matter.

Parties are directed to file their notes of arguments with judgments they

are relying upon within two weeks.

Matter to be fixed on 3rd March, 2022 for hearing.

(SHEKHAR B. SARAF, J.)

sp/