M/S Deecon India Pvt Ltd vs Union Of India Through Central ...
2022 Latest Caselaw 475 Cal/2

OD-17
                                    ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                                 Original Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                       EC/59/2021

                      M/S DEECON INDIA PVT LTD
                                VS
     UNION OF INDIA THROUGH CENTRAL PUBLIC WORKS DEPARTMENT


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th February, 2022 Appearance:

Mr. N. L. Singhania, Adv.

Mr. T. J. Tewari, Adv.

...for the judgment-debtor

The Court: This is an application for execution of an award dated 19th April, 2002.

Mr. Singhania, Advocate appears on behalf of the judgment-debtor, Union of India

and prays for time to take instructions.

List this matter for further hearing on 18th February, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag