National Buildings Construction ... vs Avinash Raj Construction Private ...
2022 Latest Caselaw 470 Cal/2

OD-19
                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                      AP/309/2016

         NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
                                  VS
               AVINASH RAJ CONSTRUCTION PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 14th February, 2022
                                                                                Appearance:
                                                                   Mr. Nilay Sengupta, Adv.
                                                                    Mr. Sujit Banerjee, Adv.


        The Court: An accommodation is prayed for on behalf of the petitioner/judgment-

  debtor.

        Let this matter appear on 14th March, 2022.

        The Notes of Arguments filed on behalf of the respondent be kept with the records.

(RAVI KRISHAN KAPUR, J.)

S.Bag