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Shail Kumari Singh vs Girija Shankar Shaw @ Jaiswal & ...
2022 Latest Caselaw 454 Cal

Citation : 2022 Latest Caselaw 454 Cal
Judgement Date : 9 February, 2022

Calcutta High Court (Appellete Side)
Shail Kumari Singh vs Girija Shankar Shaw @ Jaiswal & ... on 9 February, 2022

09.02.2022 Item No.1.

Court No.6.

AB (Via Video Conference)

F.M.A. 1062 of 2021 With I A CAN 1 of 2021

Shail Kumari Singh Vs Girija Shankar Shaw @ Jaiswal & Others

Mr. Haradhan Banerjee, Sr. Adv, Mr. Nakendu Pal, Mr. Ritoban Sarkar, Ms. Madhuja Barman, Mr. P. P. Mukhopadhyay ...for the Appellant.

Mr. Kalyan Bandyopadhyay, Sr. Adv, Mr. R. A. Agarwal ...for the Respdts 1 to 8.

Mr. Sandipan Banerjee, Mr. Ankit Sureka ....for the H.M.C.

Hearing is concluded and Judgment is reserved.

(Kausik Chanda, J.) (Arijit Banerjee, J.)

 
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