Smt. Debarati Sen vs Smt. Susama Ray
2022 Latest Caselaw 446 Cal/2

OD-36
                                     ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE
                                 [Via Video Conference]

                                      EC/372/2021

                                  SMT. DEBARATI SEN
                                        VERSUS
                                   SMT. SUSAMA RAY


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th February, 2022

Appearance:

Mr. Priyankar Saha, Adv.

Ms. Sormi Dutta, Adv.

...for the decree-holder

The Court: Heard the parties. It is submitted by the judgment-debtor that in order

to satisfy the award dated 16 th December, 2019 the judgment-debtor is ready and

willing to sell the property particulars whereof appear at page 57 of the Terms of

Settlement.

In order to enable the judgment-debtor to take appropriate instructions insofar as

the manner of sale by way of a Receiver is concerned, let this matter appear on 15 th

February, 2022.

(RAVI KRISHAN KAPUR, J.)

TO