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Ashwika Kapur vs Union Of India & Ors
2022 Latest Caselaw 431 Cal/2

Citation : 2022 Latest Caselaw 431 Cal/2
Judgement Date : 10 February, 2022

Calcutta High Court
Ashwika Kapur vs Union Of India & Ors on 10 February, 2022
OD-25

                  IN THE HIGH COURT AT CALCUTTA
                   CIVIL APPELLATE JURISDICTION
                           ORIGINAL SIDE


                           APO/287/2018
                           ASHWIKA KAPUR
                              VERSUS
                        UNION OF INDIA & ORS.


BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
         And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 10th February, 2022

                                    Appearance :-
                                    Mr. J.P. Khaitan, Sr. Adv.
                                    Mr. Akhilesh Gupta, Adv.
                                    Mr. Debasish De, Adv.
                                                    ... For Appellant
                                    Mr. P.K. Bhowmick, Adv.
                                    Mr. Asok Bhowmick, Adv.
                                                    ... For Respondent

The Court : We have heard Mr. J.P. Khaitan, learned Senior

Counsel, assisted by Mr. Akhilesh Gupta, learned Counsel appearing

for the appellant and Mr. P.K. Bhowmick, learned Counsel appearing

for the respondents.

Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

SN.

AR(CR)

 
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