Nandita Jalan vs Mukesh Jalan
2022 Latest Caselaw 430 Cal/2

OD 20

                                   ORDER SHEET
                                    CSOS/1/2022
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE


                                     NANDITA JALAN
                                        Versus
                                     MUKESH JALAN


        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 10th February, 2022.

(Via Video Conference)

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Sakya Sen, Adv.

The Court: Heard counsel appearing on behalf of the parties.

Mr. Sakya Sen, counsel appearing on behalf of the defendant submits that

this originating suit is not maintainable and would like to place judgment to

buttress his arguments.

Accordingly, let this matter come up on 2nd March, 2022.

Parties shall be at liberty to exchange affidavits in the meantime.

(SHEKHAR B. SARAF, J.) B.Pal