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Shibnath Roy vs Unknown
2022 Latest Caselaw 416 Cal

Citation : 2022 Latest Caselaw 416 Cal
Judgement Date : 8 February, 2022

Calcutta High Court (Appellete Side)
Shibnath Roy vs Unknown on 8 February, 2022

29 08.02.2022 CRR 592 of 2021 NB

In the matter of:- Shibnath Roy ...petitioner

Mr. Pratip Mukherjee.

....for the petitioner.

Ms. Sucheta Biswas ...for the OP.

Heard the learned Counsels appearing on behalf of the petitioner

and the opposite party in full.

Hearing is concluded. Judgment is reserved.

Till the delivery of the judgment, the warrant of arrest issued

against the petitioner shall remain stayed.

(Jay Sengupta, J.)

 
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