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A S Plaza Private Limited vs Purnima Purakayastha & Anr
2022 Latest Caselaw 403 Cal/2

Citation : 2022 Latest Caselaw 403 Cal/2
Judgement Date : 9 February, 2022

Calcutta High Court
A S Plaza Private Limited vs Purnima Purakayastha & Anr on 9 February, 2022
OD-16
                                 EC/619/2018
                        IA NO: GA/1/2019, GA/2/2019,
                       GA/3/2020(Old No:GA/471/2020)
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                          A S PLAZA PRIVATE LIMITED
                                      VS
                        PURNIMA PURAKAYASTHA & ANR




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th February, 2022.

Appearance:

Mr. A. K. Dutta, Adv.

Mr. Nirupam Sarkar, Adv.

The Court : None appears on behalf of the judgment debtor nor is any

accommodation prayed for on their behalf. The decree-holder is directed to serve

a Notice on the Advocate on Record appearing on behalf of the judgment debtor

as well as the judgment debtor informing them of the returnable date.

Let this matter appear on 24 February, 2022.

(RAVI KRISHAN KAPUR, J.) SK.

 
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