Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2022 Latest Caselaw 392 Cal/2

ODC-4
                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                    EC/325/2021

            CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                  Versus
                          LMJ SHIPPING PVT. LTD.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th February, 2022 Appearance:

Mr. Priyankar Saha, Adv.

Mr. Ashok Kr. Jena, Adv.

...for the decree-holder

The Court: Heard the parties. Pursuant to earlier orders of Court the

judgment-debtor has forwarded a letter dated 2 nd February, 2022, inter alia,

informing the decree-holder about the location of the two barges which the

decree-holder is entitled to under the award dated 11 th April, 2019. Liberty is

granted to the decree-holder to file an application for appropriate reliefs in

respect of the two barges.

Let this matter appear for further hearing on 15th February, 2022.

(RAVI KRISHAN KAPUR, J.)

TO