Kotak Mahindra Bank Ltd vs Rajinder Singh And Anr
2022 Latest Caselaw 355 Cal/2

Citation : 2022 Latest Caselaw 355 Cal/2
Judgement Date : 7 February, 2022

Calcutta High Court

Kotak Mahindra Bank Ltd vs Rajinder Singh And Anr on 7 February, 2022

OD-7
                                  EC/454/2019
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)


                          KOTAK MAHINDRA BANK LTD.
                                     VS
                           RAJINDER SINGH AND ANR.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th February, 2022.

Appearance:-

Mr. Jishnujit Roy, Adv.

The Court:- It appears from the Report filed by Deputy Sheriff that the

judgment-debtor no.1 had expired on 28th January, 2020.

The decree-holder is directed to take instructions.

Let this matter appear on 28th February, 2020.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

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