Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2022 Latest Caselaw 264 Cal/2

ODC-19
                                 EC/325/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)


          CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                 VS
                        LMJ SHIPPING PVT. LTD.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2022.

Appearance:-

Mr. Priyankar Saha, Adv.

Mr. Ashok Kumar Jha, Adv.

Mr. Nirmalya Dasgupta, Adv.

Mr. Nilanjan Pal Chaudhuri, Adv.

The Court: Heard the parties.

Let this matter appear on 8th February, 2022.

In the meantime, Mr. Dasgupta, Advocate appearing on behalf of the

judgment debtor is directed to intimate the decree-holder as to the exact

whereabouts of the vessel.

In the meantime, there shall be an order of injunction in so far as the fixed

assets of the judgment debtor are concerned.

(RAVI KRISHAN KAPUR, J.) D.Ghosh