Industrial Plants And Waste ... vs Kolkata Municipal Corporation
2022 Latest Caselaw 262 Cal/2

OD-11
                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE

                                EC/145/2021

          INDUSTRIAL PLANTS AND WASTE TREATMENT CORPORATION
                                 Versus
                    KOLKATA MUNICIPAL CORPORATION

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2022.

(Via video conference)

Appearance:

Mr. S. Biswas, Adv.

The Court: The decree holder prays for liberty to withdraw this application

and file afresh before the appropriate Division of this Court.

In view of the submissions made on behalf of the decree holder

EC/145/2021 is dismissed as withdrawn. Liberty is granted to the decree

holder to take back the original certified copy of the award dated 26th November,

2018 after replacing the same with a photocopy thereof. The decree holder is

also directed to serve a copy of the post execution application on the judgment

debtors who are represented in Court.

(RAVI KRISHAN KAPUR, J.)

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