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The Oriental Insurance Company ... vs Aparna Patra & Ors
2022 Latest Caselaw 8693 Cal

Citation : 2022 Latest Caselaw 8693 Cal
Judgement Date : 23 December, 2022

Calcutta High Court (Appellete Side)
The Oriental Insurance Company ... vs Aparna Patra & Ors on 23 December, 2022

23-12-2022 ct no. 654 Sl.43 sp F.M.A.T. (MV) 411 of 2022 With CAN 1 of 2019 The Oriental Insurance Company Limited

-Versus-

Aparna Patra & Ors.

Mrs. Sucharita Paul ...for the appellant-insurance company

Mrs. Sucharita Paul, learned advocate appears

on behalf of the appellant-insurance company, and

submits that the insurance company has already

filed the certified copy of the impugned judgment vide

filing No. 21825 dated October 31, 2022.

The Department is directed to furnish the

report as to the filing of the certified copy as well as

whether the appeal is filed within the statutory period

or not by the next date fixed.

In view of the above, let the matter appear 2

weeks on reopening after the winter vacation.

(Bivas Pattanayak, J.)

 
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