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Cognition Projects Pvt. Ltd. & Anr vs Damodar Valley Corporation & Ors
2022 Latest Caselaw 8657 Cal

Citation : 2022 Latest Caselaw 8657 Cal
Judgement Date : 22 December, 2022

Calcutta High Court (Appellete Side)
Cognition Projects Pvt. Ltd. & Anr vs Damodar Valley Corporation & Ors on 22 December, 2022
22.12.2022
sayandeep
 Sl. No. 04
 Ct. No. 05




                                 WPA 15973 of 2022

                         Cognition Projects Pvt. Ltd. & Anr.
                                     -Versus-
                          Damodar Valley Corporation & Ors.

                    Mr. Subhabrata Datta
                    Mr. Aranya Saha
                                               ..... for the petitioners
                    Mr. Kishore Dutta
                    Mr. Swarajit Dey
                    Ms. Riddhi Jain
                                                     ......for the DVC


                    The Notes filed by learned counsel appearing for

              the parties are taken on record.      Learned counsel

              appearing for the respondent/DVC will file short

rejoinder by 4:30 p.m. today.

Hearing is concluded.

The matter is reserved for Judgment.

(Moushumi Bhattacharya, J.)

 
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